Gulabrao S/O Rambhau Bobade vs Maha. State Road Transport Corp. ...
2021 Latest Caselaw 8173 Bom

 17.LPA223.10.odt                                     1

              IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                        NAGPUR BENCH : NAGPUR.

                    LETTERS PATENT APPEAL NO.223/2010 IN
                         Writ Petition no.2412/1997(D)
                            Gulabrao Rambhau Bobade
                                        Vs.
     Maharashtra State Road Transport Corporation, Nagpur through its Divisional
                                    Controller.
 ------------------------------------------------------------------------------------------------
 Office Notes, Office Memoranda of                             Court's or Judge's Order
 Coram, appearances, Court's Orders
 or directions and Registrar's order

        Shri N.D.Khamborkar, Advocate for appellant.
        Shri R.S.Charpe, Advocate for respondent.


          CORAM :-         A.S.CHANDURKAR AND PUSHPA V. GANEDIWALA, JJ.

DATED :- JUNE 19, 2021.

On 12.01.2016 the learned counsel for the respondent was directed to take instructions on the factual aspects of the matter as reflected in paragraph 23 of the judgment of the Industrial Court. As a last chance, time of two weeks is granted to the learned counsel for the respondent to file affidavit in that regard.

Put up for further consideration on 06.07.2021.

                           JUDGE                                  JUDGE


 Andurkar..