Citation : 2021 Latest Caselaw 7882 Bom
Judgement Date : 14 June, 2021
21.12608.19 wp.doc
ISM
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 12608 OF 2019
Matheran Giristhan Nagar Parishad ....Petitioner
V/s.
Kokan Shramik Sangh, Thane .....Respondent
Mr. Kiran Bapat a/w Mr. Rajesh S. Datar for the Petitioner
Ms. Jane Coax i/b Karishma Rao for Respondent
CORAM : NITIN W. SAMBRE, J.
DATE: JUNE 14, 2021.
P.C.:
1] There is no urgency in the matter.
2] Stand over to 26/07/2021. Liberty to circulate Judgments.
[NITIN W. SAMBRE, J.]
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