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National Commodity Clearing Ltd. ... vs Dita Comtrade Ltd
2021 Latest Caselaw 9846 Bom

Citation : 2021 Latest Caselaw 9846 Bom
Judgement Date : 27 July, 2021

Bombay High Court
National Commodity Clearing Ltd. ... vs Dita Comtrade Ltd on 27 July, 2021
Bench: D. S. Naidu
                                                   5. SJ No. 22 of 2020.odt



          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                ORDINARY ORIGINAL CIVIL JURISDICTION


               SUMMONS FOR JUDGMENT NO. 22 OF 2020
                                      IN
             COMMERCIAL SUMMARY SUIT NO. 32 OF 2020
 National Commodity Clearing Ltd. (NCCL)              ...Plaintiff
          Versus
 Dita Comtrade Ltd.                                   ...Defendant
                                   ----------
 Mr. Kevic Setalvad, Sr. Advocate a/w Mr. Mihir Mody, Advocate
 and Solicitor, Mr. Dhaval Patil, Advocate, Mr. Harshavardhan
 Melanta, Advocate i/by M/s. K. Ashar & Co. - Advocate for the
 Plaintiff. (National Commodity Clearing Ltd. (NCCL).

 Kalpana Desai, Prakash Shah i/by Prakash K. Shah - Advocate
 for the Defendant in COMSS No. 32 of 2020.

 Mr. Zal Andhyarujina, Sr. Adv., Ms. Akanksha Agarwal a/w Ms.
 Leanne D'souza, Ms. Sonia Redkar i/by Singh and Singh -
 Malhotra & Hegde. - Advocate for the Defendant No. 1 in SJ No.
 22 of 2020 in COMSS No. 32 of 2020.
                             ----------
                           CORAM : DAMA SESHADRI NAIDU, J.

DATE : 27th JULY, 2021.

P.C. :

By consent, post the matter on 10.08.2021. No further adjournment shall be granted.

[DAMA SESHADRI NAIDU, J.] Seema 1/1

 
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