Reliance General Insurance ... vs Rohit Udayraj Pal And Anr
2021 Latest Caselaw 9756 Bom

Dusane                                        1/2         48 IA 1957.20 in FA 111.21.doc


                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           CIVIL APPELLATE JURISDICTION

                            INTERIM APPLICATION.1957 OF 2020
                                           IN
                              FIRST APPEAL NO. 111 OF 2021



     Reliance General Insurance Co. Ltd.                 ....     Applicant

             Vs.

     Rohit Udayraj Pal & Anr.                       ....   Respondents


     Smt. Kalpana Trivedi for original Appellant in FA.
     Mr. T.J. Pandian for Respondent/

                                         Coram : NITIN W. SAMBRE, J.

Date : 26th JULY, 2021

P.C.:

1. The Counsel for the Appellant-Insurance Company in

response to the Court's query submits that within four weeks from

today, the amount alongwith interest as was ordered by the M.A.C.T.,

Thane will be deposited. As the statement is made on instructions, the

same is accepted.

Dusane 2/2 48 IA 1957.20 in FA 111.21.doc

2. The parties to the appeal submits that they shall circulate

their detailed synopsis alongwith depositions and judgment relied on

before next date of hearing.

3. Matter to come up for consideration on 13th August, 2021.

( NITIN W. SAMBRE, J. )