Anupam Mittal vs People Interactive (India) ...
2021 Latest Caselaw 9751 Bom

                                                     25-IA1010-2021 IN S95-2021.DOC




 Atul



        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION
             INTERIM APPLICATION NO. 1010 OF 2021
                                         IN
                               SUIT NO. 95 OF 2021


 Anupam Mittal                                                             ...Plaintiff
       Versus
 People Interactive (India) Pvt Ltd & Ors                             ...Defendants


 Mr Kunal Dwarkadas, with Rahul Dwarkadas, Silpa Nair, Areez
      Gazdar, & Nutash Kotwal, i/b Veritas Legal, for the Plaintiff.
 Mr Rajendra Barot, with Anusha Jacob, Niket Jani, & Vedant Jalan,
      i/b AZB & Partners, for Defendants Nos. 2 and 3.


                               CORAM: G.S. PATEL, J
                                      (Through Video Conferencing)
                               DATED: 26th July 2021
 PC:-

 1.

The judgment of the High Court of Singapore is awaited. The Defendants have agreed to continue their statement previously recorded till 24th August 2021.

2. List the matter on 23rd August 2021.

3. All concerned will act on production of an ordinary copy of this order.

(G. S. PATEL, J)

26th July 2021