The New India Insurance Co. Ltd vs Shri. Ramdas Gopalrao ...
2021 Latest Caselaw 9750 Bom

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                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          CIVIL APPELLATE JURISDICTION

                            CIVIL APPLICATION.134 OF 2020
                                          IN
                         FIRST APPEAL (ST.) NO. 12856 OF 2015

                                         WITH
                            CIVIL APPLICATION.1133 OF 2016
                                         WITH
                            CIVIL APPLICATION.1134 OF 2016
                                           IN
                         FIRST APPEAL (ST.) NO. 12856 OF 2015


     Ramdas Gopalrao Suryawanshi                   ....   Applicants
     & Anr.

            Vs.

     The New India Insurance Co. Ltd.              ....     Respondents
     & Anr.
          In the matter between

     The New India Insurance Co. Ltd.              ....     Appellants
               Vs.

     Ramdas Gopalrao Suryawanshi                   ....   Applicants
     & Anr.


     Mr. Yuvraj P. Narvankar for Applicants in Civil Applications.
     None for Respondents

                                        Coram : NITIN W. SAMBRE, J.

Date : 26th JULY, 2021

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P.C.:

1. Mr. Narvankar, learned counsel appearing for the Applicants

informs that the Counsel appearing for the appellant is indisposed.

2. In the aforesaid background, by way of last chance,

adjourned to 11th August, 2021.

3. In the meantime, Mr. Narvankar undertakes to circulate

detailed synopsis, depositions and judgment relied on before the next

date of hearing.

( NITIN W. SAMBRE, J. )