Rahul Jyoti Sahani vs Union Territory Of Daman And Diu ...
2021 Latest Caselaw 8934 Bom

                                                 1/1                            917-WP-1055-2021.doc




            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  CRIMINAL APPELLATE JURISDICTION

                   CRIMINAL WRIT PETITION NO. 1055 OF 2021

Rahul Jyoti Sahani                                             ...Petitioner

         Versus

Union Territory of Daman & Diu
& Ors.                                                         ...Respondents
                                ...
Mr. Sudeep Pasbola i/by. Mr. Karl Rustomkhan for Petitioner.
Mr. H.S. Venegavkar for Respondent- Union of India.
Mr. S.R. Shinde, APP for State.
                                ...

                                        CORAM : S. S. SHINDE &
                                                N. J. JAMADAR, JJ.

DATE : 8th JULY, 2021.

P.C.:

. Heard. Reserved for judgment.

( N. J. JAMADAR, J.) (S. S. SHINDE, J.)

Bhagyawant Punde