Premdeep S/O Nishikant Matlane vs Mrs. Bhavana W/O Premdeep Matlane
2021 Latest Caselaw 10068 Bom

Citation : 2021 Latest Caselaw 10068 Bom
Judgement Date : 30 July, 2021

Bombay High Court

Premdeep S/O Nishikant Matlane vs Mrs. Bhavana W/O Premdeep Matlane on 30 July, 2021

Bench: A.S. Chandurkar, Govinda Ananda Sanap

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

          FAMILY COURT APPEAL NO. 24 OF 2020
                          In
                    STAMP NO. OF

 Premdeep S/o Nishikant Matlane                        ....PETITIONER
            V/S
 Mrs. Bhavana W/o Premdeep Matlane                   ....RESPONDENT

HEMANT S. SURVE for Petitioner NITIN BABANRAO BARGAT for Respondent

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 30th July, 2021 P.C. :

Heard Mr. Hemant Surve, Adv. for Appellant & for Respondent in FCA/13/2021, None for Respondent & for Appellant in FCA/13/2021. CLOSED FOR JUDGMENT ALONGWITH FCA/13/2021.