Citation : 2021 Latest Caselaw 10067 Bom
Judgement Date : 30 July, 2021
cp249.17.odt 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CONTEMPT PETITION No.249 OF 2017
IN
WRIT PETITION No.581 OF 2014 (D)
(Dr, Narayan s/o. Pundalikrao Suryawanshi Vs. Shri Sumit Malik, I.A.S. Chief Secretary,
Government of Maharashtra, G.A.D., Mantralaya, Mumbai and others)
__________________________________________________________________________
Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Shri N.D. Thombre, Advocate for the petitioner.
Smt. S.S. Jachak, AGP for the respondent Nos.1 to 3.
CORAM : A.S. Chandurkar & G.A. Sanap, JJ.
DATE : 30th July, 2021.
Hearing was conducted through Video Conferencing and the learned counsel agreed that the audio and visual quality was proper.
2. Shri N.D. Thombre, learned counsel for the petitioner submits that the Special Leave Petition challenging the judgment in Writ Petition No.2797/2015 is still pending before the Hon'ble Supreme Court.
3. In view of that, the proceedings are adjourned sine die with liberty to the parties to move the Court after Special Leave Petition is decided.
JUDGE JUDGE Wadode
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