Smt. Umadevi Rajkumar Jeure And ... vs The District Collector, Solapur ...
2021 Latest Caselaw 332 Bom

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                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 CIVIL APPELLATE JURISDICTION

                                  WRIT PETITION NO.3110 OF 2016


           Umadevi Rajkumar Jeure & Ors.                     ..... Petitioners
                    V/s
           The District Collector, Solapur & Ors.            ..... Respondents



           Mr. Ashok B. Tajane for the Petitioners.
           Mr. A.A. Kumbhakoni, Advocate General a/w Mr. P.N. Diwan, AGP
           for Respondents/State.


                                                  CORAM : A.A. SAYED &
                                                           S.C. GUPTE, JJ.
                                                  DATED : 6 JANUARY 2021


           ORDER:

1 The matter is listed for directions.

2 Learned Counsel for the Petitioners states that he would like to

make further submissions and point out judgments which have been

delivered after the matter was reserved.

3 List the Petition on 13 January 2021 at 2.00 p.m. in Chamber for

further submissions.

(S.C. GUPTE, J.) (A.A. SAYED, J.)

katkam

Digitally signed by Sudarshan R. Katkam Sudarshan R. Katkam Date:

2021.01.06

15:36:55 +0530