Smt. Chatura Wd/O Nagnath Rodge ... vs Union Of India, Through Its ...
2021 Latest Caselaw 327 Bom

Citation : 2021 Latest Caselaw 327 Bom
Judgement Date : 6 January, 2021

Bombay High Court

Smt. Chatura Wd/O Nagnath Rodge ... vs Union Of India, Through Its ... on 6 January, 2021

Bench: S. M. Modak

                                 1                                                                                                                    FA 374.2020

                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  NAGPUR BENCH : NAGPUR

                                                              First Appeal No.374/2020
 (Smt. Chatura Rodge and another V Union of India thr its General Manager, South Central
                                Railway, Secundarabad)
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Office Notes, Office Memoranda of Coram,                                                                                             Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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                            Shri A.B. Bambal, Adv for appellants.

                                        CORAM : S.M. MODAK, J.

DATE : 06-01-2021.

The Railway Claims Tribunal, Nagpur, has dismissed the Claim Petition of the appellant vide judgment dated 28-01-2020.

Issue notice for final disposal to the respondent. Call R and P.

The appellants are at liberty to supply the copies to standing counsel Shri Lambat for the Union of India.

Stand over after four weeks.

(S.M. Modak, J.) Deshmukh