Ramesh S/O Rambhau Bidkar And ... vs Baljit S/O Mukundlal Juneja
2021 Latest Caselaw 317 Bom

                                                                                                   14-caw2159.18.odt
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                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               NAGPUR BENCH, NAGPUR.

                                CIVIL APPLN. (W) NO. 2159 OF 2018
                                                  IN
                                WRIT PETN. NO. 7058 OF 2017 (D)
                                 Ramesh Rambhau Bidkar and others
                                                 -Vs.-
                                       Baljit Mukundlal Juneja
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Office notes, Office Memoranda of
Coram, appearances, Court's orders                                    Court's or Judge's Orders.
or directions and Registrar's orders.
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                                       Mr.P. S. Sadavarte, counsel for the petitioner.
                                       None for the respondent/applicant.



                                                         CORAM : MANISH PITALE, J.

DATE : 06.01.2021

This application was filed on 22/06/2018 seeking extension of time of eight weeks to pay arrears of compensation in terms of judgment and order dated 25/04/2018 passed by this Court.

2. When this application is called out for hearing, none has appeared on behalf of the applicant/respondent. Hence, the application is dismissed.

JUDGE

Ghanshyam Khunte

Digitally signed by Ghanshyam Khunte Date: 2021.01.06 17:01:47 +0530

KHUNTE