Citation : 2021 Latest Caselaw 1986 Bom
Judgement Date : 29 January, 2021
3-SJL3023-20INCOMMSL2622-20AWIA2623-20.DOC
Santosh
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
SUMMONS FOR JUDGMENT (L) NO. 3023 OF 2020
IN
COMM SUMMARY SUIT (L) NO. 2622 OF 2020
Buzzworks Business Services Pvt. Ltd. ...Plaintiff
Versus
JMS Logistics Pvt. Ltd. ...Defendant
Mr. Karl Tamboly, a/w Mutahhar Khan, i/b Satyapal Thosar,
for the Plaintiff.
Mr. Nikhil Sakhardande, Senior Advocate, a/w Suhail Shariff,
Rinky Deb, Viswajeet Deb, Neha Mhatre & Kriya Jain, i/
b Sameer Sharif, for the Defendant.
CORAM: N. J. JAMADAR, J.
DATED : 29th JANUARY, 2021 PC:-
Stand over to 8th February, 2021, for hearing.
[N. J. JAMADAR, J.]
V. S.
Parekar Digitally signed by V. S. Parekar Date: 2021.01.30 11:09:19 +0530
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