Ashok @ Kaka Savleram Jogdand vs The State Of Maharashtra And Anr
2021 Latest Caselaw 1513 Bom

Citation : 2021 Latest Caselaw 1513 Bom
Judgement Date : 21 January, 2021

Bombay High Court

Ashok @ Kaka Savleram Jogdand vs The State Of Maharashtra And Anr on 21 January, 2021

Bench: S.S. Shinde, Manish Pitale

           Digitally
           signed by
           Vishwanath
Vishwanath S. Sherla                                   1/1                      25-APEAL-510-2020.doc
S. Sherla  Date:
           2021.01.21
           19:44:53
           +0530           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 CRIMINAL APPELLATE JURISDICTION

                                     CRIMINAL APPEAL NO. 510 OF 2020

             Ashok @ Kaka Savleram Jogdand                           ...Appellant

                      Versus

             The State of Maharashtra & Anr.                         ...Respondents
                                                 ...
             Ms. Rekha Musale i/b. Mr. Nitin Rajguru for Appellant.
             Dr. F.R. Shaikh, APP for Respondent No. 1-State.
                                                 ...

                                              CORAM : S. S. SHINDE &
                                                      MANISH PITALE, JJ.

DATE : JANUARY 21, 2021.

P.C.:

. Heard. Reserved for judgment.

( MANISH PITALE, J.) (S. S. SHINDE, J.)

Bhagyawant Punde

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