Shri. Shivaji Pralhad Umate And ... vs Arun Pralhad Umate And Anr
2021 Latest Caselaw 1511 Bom

Citation : 2021 Latest Caselaw 1511 Bom
Judgement Date : 21 January, 2021

Bombay High Court

Shri. Shivaji Pralhad Umate And ... vs Arun Pralhad Umate And Anr on 21 January, 2021

Bench: Nitin W. Sambre

                                                                   32.141.20 cra.doc

ISM
                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                CIVIL APPELLATE JURISDICTION

                     CIVIL REVISION APPLICATION NO. 141 OF 2020


      Shri. Shivaji Pralhad Umate and anr                         ....Applicant

              V/s.

      Arun Pralhad Umate and anr                                  .....Respondents

      Mr. Ajit V. Alange for the Applicant
      Mr. Raghvendra B. Kulkarni for Respondents


                               CORAM :   NITIN W. SAMBRE, J.

                               DATE:     JANUARY 21, 2021.

      P.C.:

      1]      At the request of learned counsel for Respondent, stand over to

      04/03/2021.




      2]      There shall be stay to impugned Judgment of the Appellate

Court as prima facie it appears to be without jurisdiction.

[NITIN W. SAMBRE, J.]

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