Samindrabai Bhimrao Sathe (Died) ... vs The State Of Maharashtra And Ors
2021 Latest Caselaw 1162 Bom

                                                                          3-CA-6266-19.odt


             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                     CIVIL APPLICATION NO.6266 OF 2019
                             IN FAST/21182/2018

 SAMINDRABAI BHIMRAO SATHE (DIED) THROUGH LR'S DAGDUBA
               BHIMRAO SATHE AND ANOTHER
                           VERSUS
         THE STATE OF MAHARASHTRA AND OTHERS
                              ...
        Advocate for Applicants : Smt. L. R. Thakur h/f
                                   Shri Deepak M. Kakade
       AGP for Respondents No. 1 & 2 : Shri S. D. Gayal
                              ...

                                      CORAM : B. U. DEBADWAR, J.

                                      DATE         : 18th JANUARY, 2021

PER COURT :

1. This is an application for condonation of delay of 788

days, caused in preferring appeal against the judgment and award

dated 23-02-2016, passed by 3 rd Joint Civil Judge (S.D.), Jalna,

whereby the claim is allowed partly.

2. Heard Smt. L. R. Thakur, learned advocate appearing on

behalf of the applicants.

3. Issue notice to the respondents, returnable on

15-02-2021.

4. Shri Gayal, learned AGP, waives service of notice for

respondents No. 1 and 2.

                                                      (B. U. DEBADWAR, J.)



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