The State Trading Corporation Of ... vs Mausumi Overseas Pvt. Ltd. And 2 ...
2021 Latest Caselaw 3618 Bom

                                                                               20-sj-91-2012.doc




                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION

                                    SUMMONS FOR JUDGMENT NO.91 OF 2012

                   The State Trading Corporation of India Ltd.       ...Plaintiff
                        vs.
                   Mausumi Overseas Pvt. Ltd. And Ors.               ...Defendants

                   Mr. Madhur Rai a/w. Sachin Kanse i/b. PRS Legal, for the
                   Plaintiff.
                   Ms. Samita Variya a/w. Ms. Smruti Jadhav, for the Defendants

V. S.                                       CORAM : N. J. JAMADAR, J.

Parekar DATE : FEBRUARY 25, 2021

Digitally signed P.C.:

by V. S. Parekar Date:

2021.02.26 . Mr. Madhur Rai undertakes to fle vakalatnama on behalf of 11:30:31 +0530

the Plaintiff within a period of two weeks.

2. List on 11th March, 2021.

(N. J. JAMADAR, J.)

Vishal Parekar, P.A. ...1