Rohit Ashok Lot vs The State Of Maharashtra
2021 Latest Caselaw 2761 Bom

           Digitally
           signed by
           Vishwanath                                   1/1               2-WP-1502-2020+WP-1503-2020.doc
Vishwanath S. Sherla
S. Sherla  Date:
           2021.02.10
           15:59:16
           +0530           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 CRIMINAL APPELLATE JURISDICTION

                                CRIMINAL WRIT PETITION NO. 1502 OF 2020


             Rohit Ashok Lot                                          ...Petitioner

                      Versus

             The State of Maharashtra & Anr.                          ...Respondents

                                            ALONG WITH
                                CRIMINAL WRIT PETITION NO. 1503 OF 2020

             Rahul Ashok Lot                                          ...Petitioner

                      Versus

             The State of Maharashtra & Anr.                          ...Respondents
                                                  ...
             Mr. Aniket Nikam a/w. Mr. Vivek Arote, Mr. Ashish Satpute, Mr. Amit
             Icham, Mr. Piyush Toshnival for the Petitioner in both petitions.
             Smt. A.S. Pai,APP for State.
                                                  ...
                                          CORAM : S. S. SHINDE &
                                                      MANISH PITALE, JJ.

                                               DATE :         10th FEBRUARY, 2021.

             P.C.:

1. Heard learned counsel appearing for the Petitioner and learned

APP appearing for Respondent-State. Reserved for judgment. For

pronouncement of judgment, list the matter on 15.02.2021.

( MANISH PITALE, J.) (S. S. SHINDE, J.)

Bhagyawant Punde