Sachin Vitthal Thakur vs The State Of Maharashtra And ...
2021 Latest Caselaw 2687 Bom

                                                                                                 932.
                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               BENCH AT AURANGABAD
                            932 WRIT PETITION NO.2613 OF 2021

                                SACHIN VITTHAL THAKUR
                                          VERSUS
                        THE STATE OF MAHARASHTRA AND OTHERS
                                             ...
                      Advocate for Petitioner : Mr Bayas Anandsingh
                       AGP for Respondents State: Mr S G Karlekar


                                          CORAM      : S. V. GANGAPURWALA &
                                                       SHRIKANT D. KULKARNI, JJ.
                                           DATE      : 10th February, 2021.
ORDER:

1. The learned counsel submits that the validation proceeding is

pending with the committee since 2013. The certificate in Form C is

issued. The learned counsel submits that this Court allowed writ petition

filed by nephew of the present petitioner bearing writ petition No.7764 of

2020 under order dated 16.12.2020.

2. The learned A.G.P. appears for respondent Nos. 1 and 2.

3. In view of the fact that validation proceeding is pending, we pass

following order:

ORDER

(i) The Committee shall decide the Tribe claim of the petitioner as

belonging to Thakur Scheduled Tribe expeditiously preferably

within three months from the date of appearance of the

petitioner.

(ii) The petitioner shall appear before the Committee on

01.03.2021.

(iii) The petitioner may bring it to the notice of the Committee the

judgment of this Court dated 16.12.2020 in writ petition

No.7764 of 2020 filed by nephew of the petitioner. The said

judgment certainly will have to be considered by the committee.

4. Writ petition disposed of. No costs.

(SHRIKANT D. KULKARNI, J.) (S.V.GANGAPURWALA, J.)

JPC