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Anish Ganpat Ghadi And Ors vs The State Of Maharashtra And Anr
2021 Latest Caselaw 2263 Bom

Citation : 2021 Latest Caselaw 2263 Bom
Judgement Date : 3 February, 2021

Bombay High Court
Anish Ganpat Ghadi And Ors vs The State Of Maharashtra And Anr on 3 February, 2021
Bench: S.S. Shinde, Manish Pitale
                                    1/1                       68 WP-3757-18.doc


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CRIMINAL APPELLATE JURISDICTION
                 CRIMINAL WRIT PETITION NO.3757 OF 2018
                                      WITH
                   CRIMINAL APPLICATION NO.45 OF 2019
                                          IN
                 CRIMINAL WRIT PETITION NO.3757 OF 2018


Anish Ganpat Ghadi & Ors.                        ..        Petitioners
      Versus
The State of Maharashtra & Anr.                  ..        Respondents
                                          ...

Mr.Raju M. Yamgar for the Petitioners/Applicants.
Mr.Shyamrishi R. Phatak for Respondent No.2.
Mrs.Asmita Anish Ghadi-Respondent No.2 present.
Mrs.A.S.Pai, APP for the Respondent/State.

                  CORAM:         S.S.SHINDE &
                                 MANISH PITALE, JJ.

DATED : 3RD FEBRUARY, 2021

P.C:-

1. Heard.

2. Reserved for Judgment.

(MANISH PITALE, J.) (S.S.SHINDE, J.)

M.M.Salgaonkar

 
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