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Dharnendra Keshav Tamboli vs The State Of Maharashtra
2021 Latest Caselaw 18003 Bom

Citation : 2021 Latest Caselaw 18003 Bom
Judgement Date : 23 December, 2021

Bombay High Court
Dharnendra Keshav Tamboli vs The State Of Maharashtra on 23 December, 2021
Bench: S. K. Shinde
                                           8. IA-3032-2021 in REVN -253-2021 .doc




              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       CRIMINAL APPELLATE JURISDICTION


                 Interim Application No. 3032 / 2021
                                  in
             Criminal Revision Application No. 253 / 2021

       Dharnendra Keshav Tamboli                            ..    Applicant

                       Versus.
       The State of Maharashtra                             ..    Respondent



                                ****

Mr. Sujay H. Gangal a/w Mr. Gaurav H. Gangal, Advocate for the Applicant.

Ms. M.R. Tidke, APP for State.

**** CORAM : SANDEEP K. SHINDE J.

DATE : 23rd DECEMBER,2021.

P.C. : -

Heard.

1. That order of conviction under Section 304-A passed

in Summary Criminal Case No. 291/2013 was confirmed in

Appeal, by the learned Additional Sessions Judge,

Mangaon, Dist. Raigad; however the sentence was reduced

to one year. This revision assails the judgment and

Najeeb.. 1/2

8. IA-3032-2021 in REVN -253-2021 .doc

order dated 27th November, 2021 in criminal Appeal No.

3/2015, passed by the Additional Sessions Judge,

Mangaon, Dist. Raigad.

2. Heard. Learned Counsel for the Applicant. Perused

the judgment.

3. Admit.

4. Call Record and Proceedings from the trial Court.

5. Pending revision, execution of the impugned

sentence is suspended. Applicant is directed to be

released on bail on executing PR bond with same terms

and conditions, on which, he was granted bail, pending

appeal, but with fresh sureties. Bail bond to be

executed before the trial Court.




                                                        (SANDEEP K. SHINDE, J.)

                                     Digitally signed
                                     by MOHAMMAD
                        MOHAMMAD     NAJEEB
                        NAJEEB       MOHAMMAD
                        MOHAMMAD     QAYYUM
                        QAYYUM       Date:
                                     2021.12.23
                                     17:57:07 +0530

Najeeb..                                                                                 2/2
 

 
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