Smt. Manisha Dnyneshwar Londhe vs The State Of Maharashtra And Ors
2021 Latest Caselaw 17906 Bom

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                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CIVIL APPELLATE JURISDICTION

                          WRIT PETITION NO. 2619 OF               2021

        Smt. Manisha D. Londhe                                       ... Petitioner.

                                  V/s.

        The State of Maharashtra & Ors.               ... Respondents.
                                        ---
        Mr. M. B. Ghule, Advocate for the Petitioner.
        Mrs. P. J. Gavhane, AGP for the State -Respondent Nos. 1 to 3.
        Mrs. Ranjana Todankar, Advocate for Respondent Nos. 4 and 5.
                                           ---

                                  CORAM : R.D. DHANUKA & R.N. LADDHA, JJ.

DATE : DECEMBER 22, 2021. P.C. :

1 Closed for Order.

2 Place the Petition on Board for pronouncement of the Judgment on 6th January, 2022.

(R.N. LADDHA, J.) (R.D. DHANUKA, J.)

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