National Insurance Co. Ltd vs Surekha Shirish Pore And Othrs
2021 Latest Caselaw 17711 Bom

Citation : 2021 Latest Caselaw 17711 Bom
Judgement Date : 20 December, 2021

Bombay High Court

National Insurance Co. Ltd vs Surekha Shirish Pore And Othrs on 20 December, 2021

Bench: Bharati Dangre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                 FIRST APPEAL NO. 2176 OF 2008

 National Insurance Co. Ltd.                              ....APPELLANT
             V/S
 Surekha Shirish Pore And Othrs                         ....RESPONDENT

Adv. Sanjay Krishna a/w Adv. Harshada Rane for Appellant Adv. S.S. Jinsiwade a/w Adv. Sarika Shetye i/by Adv. S.B. Shetye for Respondent No. 1 to 3.

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 20th December, 2021 P.C. :