Mujib Khan S/O. Mirza Khan Pathan vs The State Of Maharashtra
2021 Latest Caselaw 17607 Bom

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         IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                     BENCH AT AURANGABAD

                      BAIL APPLICATION NO. 865 OF 2021

Mujib Khan s/o Mirza Khan Pathan                            Applicant

       Versus

The State of Maharashtra                                    Respondent

Mrs. A.V. Kulkarni, Advocate holding for Mr. S.J.Kulkarni, Advocate
for the applicant.
Mr. G.O. Wattamwar, APP for respondent/State.

                                    WITH
                      BAIL APPLICATION NO. 409 OF 2021

Awez Kazi Mukhid Kazi                                       Applicant

       Versus

The State of Maharashtra                                    Respondent

Mr. A.K. Bhosale, Advocate for the applicant.
Mr. G.O. Wattamwar, APP for respondent/State.

                                    WITH
                      BAIL APPLICATION NO. 381 OF 2021

Sayyed Naser Sayyed Noor                                    Applicant

       Versus

The State of Maharashtra                                    Respondent

Mr. Joydeep Chatterji, Advocate for the applicant.
Mr. G.O. Wattamwar, APP for respondent/State.




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                                       CORAM : M.G. SEWLIKAR, J.

DATE : 17th December, 2021.

PER COURT :

1. Learned APP Shri Wattamwar seeks time to cite

judgments.

2. Stand over to 20th December, 2021, as a last chance, only

for citing judgments.

( M. G. SEWLIKAR ) Judge

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