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Ravindraprasad Pannuchran Swai ... vs The State Of Maharashtra
2021 Latest Caselaw 17575 Bom

Citation : 2021 Latest Caselaw 17575 Bom
Judgement Date : 16 December, 2021

Bombay High Court
Ravindraprasad Pannuchran Swai ... vs The State Of Maharashtra on 16 December, 2021
Bench: Virendrasingh Gyansingh Bisht
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 1278 OF 2020

 Ravindraprasad Pannuchran Swai Alias Swain ....APPLICANT
             V/S
 The State Of Maharashtra                  ....RESPONDENT

PRAMOD N. TAMBE for Applicant H.J.Dedhia APP for Respondent/State

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 16th December, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 1/1

 
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