Choklabai Dhanji Chavan And Ors vs Sumanbai Mulchand Rathod And Ors
2021 Latest Caselaw 17214 Bom

                                    1              901-CA 13288-2021.odt



               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                      CIVIL APPLICATION NO. 13288 OF 2021
                                       IN
                       COMMERCIAL APPEAL NO. 7 OF 2021

 Choklabai Dhanji Chavan
 and others                                                     .. Applicants

          Versus

 Sumanbai Mulchand Rathod and others                            .. Respondents

 Mr. Mukul S. Kulkarni, Advocate for the Applicants.

                               CORAM :   S. V. GANGAPURWALA &
                                         S. G. DIGE, JJ.

DATED : 09th DECEMBER, 2021.

PER COURT:-

. Issue notice to the non applicants, returnable on 10.02.2022.

2. There would be ad interim stay to the effect, operation and

execution of the judgment and decree dated 05.12.2020 passed in

Commercial Suit No. 23/2019 by the District Judge-2, Aurangabad on

condition that the applicants deposit an amount of Rs. 10,00,000/-

(Rs. Ten Lakh only) within a period of eight (08) weeks from today.

 ( S. G. DIGE )                               ( S. V. GANGAPURWALA )
    JUDGE                                               JUDGE

 P.S.B.


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