Kaveri W/O Gajanan Thorat And Ors vs Raju S/O Hamidkhan Pathan And Anr
2021 Latest Caselaw 17102 Bom

Citation : 2021 Latest Caselaw 17102 Bom
Judgement Date : 8 December, 2021

Bombay High Court

Kaveri W/O Gajanan Thorat And Ors vs Raju S/O Hamidkhan Pathan And Anr on 8 December, 2021

Bench: R. G. Avachat

                                                                        14-ca.13118.21.odt


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           BENCH AT AURANGABAD

                        CIVIL APPLICATION NO.13118 OF 2021
                                IN FAST/31324/2021

                      KAVERI W/O GAJANAN THORAT AND ORS
                                    VERSUS
                      RAJU S/O HAMIDKHAN PATHAN AND ANR

                               ----
Mr.S.S.Deshmukh, Advocate for applicants
                               ----

                                     CORAM : R.G. AVACHAT, J.

DATE : DECEMBER 08, 2021 ORDER :-

Issue notice to respondents, returnable after ten weeks.

2. Liberty to place on record a copy of the impugned

judgment and order.

[R.G. AVACHAT, J.] KBP

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