Citation : 2021 Latest Caselaw 17034 Bom
Judgement Date : 7 December, 2021
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL BAIL APPLN. NO. 3080 OF 2021
Nitin Machindra Bhosale ....APPLICANT
V/S
The State Of Maharashtra ....RESPONDENT
Rupesh Atul Zade for Applicant Ms. Pallavi N. Dabholkar APP for Respondent State Mr. Rushikesh Kale h/f Mr Priyal G. Sarda for Intervenor
CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 7th December, 2021 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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