Ganesh Suresh Jadhav And Ors vs The State Of Maharashtra
2021 Latest Caselaw 16754 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                     CR. APPEAL NO. 39 OF 2016

 Ganesh Suresh Jadhav And Ors                            ....APPELLANT
             V/S
 The State Of Maharashtra                              ....RESPONDENT

WITH CR. APPEAL NO. 42 OF 2016

Amol Arjun Khalage ....APPELLANT V/S The State Of Maharashtra ....RESPONDENT

Mr Satyavrat Joshi a/w Mr Pratik Jadhav a/w Ms Tanvi Tapkire a/w Mr Nitesh Mohite, Adv for Appellant in Apeal/39/2016 Mr K B Katake a/w Ms Chandrika Katake a/w Mr P V Nawale , Adv for Appellant in Apeal/42/2016 Ms Veera Shinde, APP for State

CORAM : HON'BLE SMT. JUSTICE S.S. JADHAV & HON'BLE SHRI JUSTICE PRITHVIRAJ K. CHAVAN, JJ DATE : 2nd December, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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