Nani Byram Javeri vs Jehangir A. Wadia And 7 Ors
2021 Latest Caselaw 16750 Bom

                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            ORDINARY ORIGINAL CIVIL JURISDICTION

            Digitally signed


                                            ORIGINATING SUMMONS NO. 14 OF 2019
            by RUPALI
            RAJESH
RUPALI      WAKODIKAR
RAJESH
            Date:
WAKODIKAR   2021.12.03
            12:07:34
            +0530




                      Nani Byram Javeri                       .. Plaintiff
                               v/s.
                      Jehangir A. Wadia and 7 Ors.            .. Defendants
                                                        ALONG WITH
                                            INTERIM APPLICATION NO. 1763 OF 2020
                                                             IN
                                            ORIGINATING SUMMONS NO. 14 OF 2019


                      Jehangir A.C.Wadia                      .. Applicant/Defendant No.1
                      In the matter between
                      Nani Byram Javeri                       .. Plaintiff
                               v/s.
                      Jehangir A. Wadia and 7 Ors.            .. Defendants


                      Dr. Virendra Tulzapurkar, Sr. Advocate, with Mr. Kunal Dwarkadas, Mr.
                      Ranjit Shetty with Ms. Priyanka Shetty and Mr. Arjun Amin, i/b Argus
                      Partners, for the plaintiff.

                      Mr. Dinyar Madon, Sr. Advocate with Mr. Chaitanya Chavan, Mr. Levi
                      Rubens and Ms. Rashmi Salian and Ms. Krishna Patel, i/b L.R.&
                      Associates, for defendant No.1.


                      Mr. Nikhil Sakhardande, Sr. Advocate with Mr. Pralhad Paranjape, and
                      Shubhra Swami and Ms. Druti Datar, for defendant Nos.2 to 5.


                      Ms. Ankita Singhania, with Ms. Krusha Maheshwari, i/b ANB Legal, for
                      defendant Nos.6 and 7.

                                                            1/2
                      2. ORGS 14-2019.odt
                      Wakodikar
 Mr. H.B.Takke, AGP with Mr. Kedar Dighe, AGP for defendant No.8


                                  CORAM : A. K. MENON, J.

DATED : 2ND DECEMBER, 2021.

P.C. :

1. Heard arguments.

2. Reserved for Judgment.

(A. K. MENON, J.)

2. ORGS 14-2019.odt Wakodikar