Smt. Yashodhara Wd/O Vijayrao ... vs Sudhakar Uttamrao Bagal And ...
2021 Latest Caselaw 16747 Bom

                                            1                              fa630.21.odt

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       NAGPUR BENCH, NAGPUR.

                    FIRST APPEAL NO. 630/2021
 Smt. Yashodabai wd/o Vijayrao Talware and Ors. .vs. Sudhakar Uttamrao
                           Bagal and others.
 _______________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions         Court's or Judge's orders.
and Registrar's Orders.
                    Ms V. Mohod, Advocate for appellants.

                    CORAM : V.M. DESHPANDE, J.

DATED : DECEMBER 2, 2021

Heard Ms Mohod, learned counsel for appellants.

The appellants are claimants, whose claim petition stood dismissed by the trial Court.

I have gone through the impugned judgment. I am of the view that a relook to the judgment dismissing the claim petition it is absolutely essential. Hence, ADMIT.

Call for the record and proceedings. Looking to the fact that appellant no.1 is a widow, filing of the paper book is is dispensed with.

JUDGE

kahale Digitally signed byYOGESH ARVIND KAHALE Signing Date:02.12.2021 17:41