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Cg Power And Industrial Solutions ... vs Deepak Kumar Yadav And 4 Ors. And ...
2021 Latest Caselaw 11433 Bom

Citation : 2021 Latest Caselaw 11433 Bom
Judgement Date : 20 August, 2021

Bombay High Court
Cg Power And Industrial Solutions ... vs Deepak Kumar Yadav And 4 Ors. And ... on 20 August, 2021
Bench: G.S. Patel
                                                          1-IAL101-2021 IN COMIPL92-2021.DOC




                      Atul



                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                     IN ITS COMMERCIAL DIVISION
                                INTERIM APPLICATION (L) NO. 101 OF 2021
                                                     IN
                                 COMMERCIAL IP SUIT (L) NO. 92 OF 2021


                      CG Power & Industrial Solutions Ltd                       ...Plaintiff
                           Versus
                      Deepak Kumar Yadav & Ors                              ...Defendants
                           And
                      Union of India                                         ...Respondent

Mr Venkatesh Dhond,Senior Advocate, with Hiren Kamod, Ms Smriti Yadav, Shwetank Tripathi & Bhavik Shukla, i/b Khaitan & Co, for the Plaintiff.

Mr Ashish Kamat, i/b Tejas S Mahamuni, for Defendants Nos. 1 and ATUL GANESH 2.

KULKARNI Mr Rashmin Khandekar, i/b Tejas S Mahamuni, for Defendants Nos Digitally signed by ATUL GANESH 3 &4.

KULKARNI Date: 2021.08.21 Dr Veerendra Tulzapurkar, Senior Advocate, with Tejas Gokhale, 11:21:11 +0530 Rugved More, & Indrajeet Hingane, i/b Akhil Mahesh, for Defendant No. 5.

Mr TJ Pandian, with TC Subramanian,Dheer Sampat & Prachi Shah for Union of India-Railways.

CORAM: G.S. PATEL, J DATED: 20th August 2021 PC:-

20th August 2021 1-IAL101-2021 IN COMIPL92-2021.DOC

1. Arguments on both sides are complete.

2. Reserved for Judgment.

3. This order will be digitally signed by the Private Secretary of this Court. All concerned will act on production of a digitally signed copy of this order.

(G. S. PATEL, J)

20th August 2021

 
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