Citation : 2021 Latest Caselaw 11200 Bom
Judgement Date : 17 August, 2021
1 4 appa 418.2021.2021
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
CRIMINAL APPLICATION (APPA) NO. 418 OF 2021
State of Maharashtra thr. P.S.O.
..vs..
Nasirkhan Jiyaullakhan and anr.
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Shri M.J. Khan, A.P.P. for applicant.
CORAM : VINAY JOSHI, J.
DATED : 17/08/2021
Heard.
This is an application of State seeking for condonation of delay of 427 days caused in filing Criminal Appeal challenging the judgment and order of acquittal passed by the Trial Court in Regular Criminal Case No.65 of 2018 vide its order dated 12.02.2020.
Issue notice to non-applicants, returnable on 13.09.2021.
JUDGE Trupti
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