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Lalchand S/O Balaram Mhatre vs The State Of Maharashtra
2021 Latest Caselaw 6359 Bom

Citation : 2021 Latest Caselaw 6359 Bom
Judgement Date : 8 April, 2021

Bombay High Court
Lalchand S/O Balaram Mhatre vs The State Of Maharashtra on 8 April, 2021
Bench: S.S. Shinde, Manish Pitale
                                                 1/1                              19-WP-1164-2021.doc




                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CRIMINAL APPELLATE JURISDICTION

                    CRIMINAL WRIT PETITION NO. 1164 OF 2021

Lalchand Balaram Mhatre                                          ...Petitioner

         Versus

The State of Maharashtra                                         ...Respondent
                                                 ...
Mr. Rupesh A. Jaiswal for Petitioner.
Mr. J P Yagnik, APP For State.
                                                 ...

                                        CORAM : S. S. SHINDE &
                                                 MANISH PITALE, JJ.

DATE : 8th APRIL, 2021.

P.C.:

1. Heard. Reserved for judgment.

( MANISH PITALE, J.) (S. S. SHINDE, J.)

Bhagyawant Punde

 
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