Gangabai Popat Patil vs Ashok Popat Patil And Others
2021 Latest Caselaw 6157 Bom

                                            1                       287-2018-930

                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            BENCH AT AURANGABAD

                           930 SECOND APPEAL NO. 287 OF 2018

                               SMT. GANGABAI POPAT PATIL
                                        VERSUS
                             ASHOK POPAT PATIL AND OTHERS

                                            ...
                      Advocate for Appellant : Mr. Kulkarni Mukul S.
                       Advocate for Respondents : Mr. A.M. Gholap
                                            ...

                                         CORAM : ANIL S. KILOR, J.
                                         DATE : 06-04-2021

ORDER :

1. The Appeal is adjourned to 04-05-2021 for final hearing on the following substantial questions of law :

I] Whether the present Second Appeal is maintainable in view of the fact that no cross-objection was filed by the present appellant against the Judgment partly allowing the suit, in an Appeal filed by the plaintiff against partly rejection of the suit?

II] Whether more than one preliminary decree can be passed in a suit for partition?

2. Both the parties are put on notice that the matter may be heard finally on the next date.

3. Interim relief to continue.

[ ANIL S. KILOR ] JUDGE arp/