Maharashtra State Office At ... vs Mrs.Nilima Vijay Gorad And Anr
2019 Latest Caselaw 17 Bom

                                      3.wp 3787-17 & anr..doc

DDR
                    FARAD CONTINUATION SHEET No.
            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CIVIL APPELLATE JURISDICTION

                    WRIT PETITION NO. 3787 OF 2017
                                WITH
                    WRIT PETITION NO. 7574 OF 2018

         Office Notes, Office
       Memoranda of Coram,
        appearances, Court's                   Court's or Judge's orders
      orders or directions and
          Registrar's orders

                      Shri G.S. Godbole i/b. Ms. Shruti Tulpule for
                      petitioner in WP/3787/17
                      Shri Sunil Gangan i/b. RMG Law Associates for
                      petitioner in WP/7574/2018 and for respondent
                      Nos.2A to 2C in WP/3787/2017.
                      Shri S.C. Wakankar for respondent NO.1 in
                      WP/3787/2017.

                              CORAM : M.S.KARNIK, J.

DATE : 18th SEPTEMBER, 2019

P.C.

The request is made on behalf of respondent No.1 that Advocate on record has been advised bed rest and not keeping well.

2. Stand over to 25/9/2019 for "admission".

(M.S.KARNIK, J.) Digitally signed by Diksha Diksha Rane Date:

Rane 2019.09.18 18:56:10 +0530

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