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Nilesh Bansilal Gaiwal vs The State Of Maharashtra And Ors
2019 Latest Caselaw 96 Bom

Citation : 2019 Latest Caselaw 96 Bom
Judgement Date : 1 October, 2019

Bombay High Court
Nilesh Bansilal Gaiwal vs The State Of Maharashtra And Ors on 1 October, 2019
Bench: Ranjit More
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 4889 OF 2018

 Nilesh Bansilal Gaiwal                                        ....Petitioner
             V/S
 The State Of Maharashtra And Ors.                          ....Respondent

Mr.Onkar Mane i/by.Uday P Warunjikar for Petitioner Mr.Nilesh Tribhuvann a/w. Darshna Naval and Alisha Pinto for the Intervenor.

Mr.F.R.Shaikh - APP for the State.

CORAM : RANJIT MORE. & N. J. JAMADAR, JJ DATE : 1st October, 2019 P.C. :

Stand over to 13/11/2019

( FOR REGISTRAR JUDICIAL - I )

Page 1/1

 
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