Mamta Vijay Mandlik vs Smt. Babita Giri, Vice Chairman, ...
2019 Latest Caselaw 41 Bom

Citation : 2019 Latest Caselaw 41 Bom
Judgement Date : 22 March, 2019

Bombay High Court

Mamta Vijay Mandlik vs Smt. Babita Giri, Vice Chairman, ... on 22 March, 2019

Bench: A.A. Sayed

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

          CONT. PETITION STAMP NO. 4498 OF 2019

 Mahesh Vijay Mandlik                                 ....Petitioner
              V/S
 Smt. Babita Giri, Vice Chairman, Scheduled        ....Respondent

Trieb Certificate Scrutiny Committee And Ors.

WITH CONT. PETITION STAMP NO. 4468 OF 2019

Bhagyashri Arun Mandlik ....Petitioner V/S Smt. Babita Giri, Vice Chairman, Scheduled ....Respondent Trieb Certificate Scrutiny Committee And Ors.

WITH CONT. PETITION STAMP NO. 4474 OF 2019

Soham Arun Mandlik ....Petitioner V/S Smt. Babita Giri, Vice Chairman, Scheduled ....Respondent Trieb Certificate Scrutiny Committee And Ors.

WITH CONT. PETITION STAMP NO. 4480 OF 2019

Mamta Vijay Mandlik ....Petitioner V/S Smt. Babita Giri, Vice Chairman, Scheduled ....Respondent Trieb Certificate Scrutiny Committee And Ors.

Adv.C.K.Bhangoji i/b Ramchandra Kanu Mendadkar for

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Petitioners.

Adv.N.C.Walimbe,AGP for State.

        CORAM :                A.A. SAYED &
                               RIYAZ IQBAL CHAGLA, JJ
      DATE :                   22nd March, 2019
 P.C. :

At the request of learned advocate for the petitioners, Stand over to 29/03/2019. High on Board.

( FOR REGISTRAR JUDICIAL - I )

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