Mr. Santosh Machindra Mulik vs Mrs. Mohini Mithu Choudhari
2019 Latest Caselaw 90 Bom

                                                           21.64.19-mca.odt


             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      CIVIL APPELLATE JURISDICTION

                          Misc. Civil Application No. 64/2019

       Office Notes, Office               Court's or Judge's orders.
       Memoranda of Coram,
       appearances, Court's
       orders or directions
       and Registrar's orders
                                Mr. Ajinkya Udane I/b. A. D. Sarawate for
                                the Applicant
                                Mr. Suhas B. Rohile for the Respondent


                                         CORAM          : K.K.TATED, J.

DATED : JUNE 28, 2019

P.C.

1 Heard. Both the counsel submit that their respective clients shall remain present in court on the next date.

2 Hence, S.O. to 12.07.2019 at 2.45 pm in Chamber.

(K.K.TATED, J.)

Basavraj G. Patil 1/1