Shivpriya Realtors Llp A Limited ... vs Rajesh Gole Dist. Supt. Land ...
2019 Latest Caselaw 92 Bom

Citation : 2019 Latest Caselaw 92 Bom
Judgement Date : 22 July, 2019

Bombay High Court

Shivpriya Realtors Llp A Limited ... vs Rajesh Gole Dist. Supt. Land ... on 22 July, 2019

Bench: Nitin W. Sambre

                                          1                       10) cp254-19.doc

SAS
                IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                             CIVIL APPELLATE JURISDICTION

                         CONTEMPT PETITION NO.254 OF 2019


      Shivpriya Realtors Ltd.                           ..Petitioner.
                 V/s.
      The State of Maharashtra & Ors.                   ..Respondents.


      Mr.P.S.Dani, Senior Advocat i/b. Hitesh P.Vyas for the petitioner.

      Mr.C.D.Mali, AGP for the respondent-State.


                                       CORAM: NITIN W.SAMBRE, J.

DATE : JULY 22, 2019

P.C. :-

Learned senior counsel, on instructions, makes a

motion for withdrawal of the contempt petition. The contempt

petition is dismissed as withdrawn.

(NITIN W.SAMBRE, J.)

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