The Pr. Commissioner Of Income ... vs M/S. Royal Western India Turf Club ...
2019 Latest Caselaw 88 Bom

Citation : 2019 Latest Caselaw 88 Bom
Judgement Date : 4 January, 2019

Bombay High Court

The Pr. Commissioner Of Income ... vs M/S. Royal Western India Turf Club ... on 4 January, 2019

Bench: Akil Kureshi

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        INCOME TAX APPEAL(IT) NO. 1276 OF 2016

 The Pr. Commissioner Of Income Tax-9                        ....Appellants
            V/S
 M/s. Royal Western India Turf Club Ltd                     ....Respondent

Mr Suresh Kumar for Appellant Mr Jitendra Singh for Res.no. 1

CORAM : AKIL KURESHI & M. S. KARNIK, JJ DATE : 4th January, 2019 P.C. :

At the request of learned Advocate for the Respondent, Stand over to 29/01/2019.

( ASSOCIATE )

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