Veer Mercantile Pvt. Ltd. ... vs The Institute Of Chartered ...
2019 Latest Caselaw 56 Bom

Citation : 2019 Latest Caselaw 56 Bom
Judgement Date : 29 January, 2019

Bombay High Court

Veer Mercantile Pvt. Ltd. ... vs The Institute Of Chartered ... on 29 January, 2019

Bench: B.P. Dharmadhikari

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 1037 OF 2017

 Veer Mercantile Pvt. Ltd. (pinkhem Investment      ....Petitioner
 Company Pvt. Ltd.)
              V/S
 The Institute Of Chartered Accountants Of India ....Respondent

(icai) And Anr.

Mr.Shishir S.Manjrekar i/by Santosh Damodar Thakur, Advocate For the Petitioner.

CORAM : B.P. DHARMADHIKARI & REVATI MOHITE DERE, JJ DATE : 29th January, 2019 P.C. :

At the request of the learned Advocate for the Petitioner matter is adjourned, Stand over as per CMIS date.

( ASSOCIATE )

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