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Shriram City Union Finance ... vs Ravi Rama Ugrej And 2 Ors
2019 Latest Caselaw 9 Bom

Citation : 2019 Latest Caselaw 9 Bom
Judgement Date : 18 February, 2019

Bombay High Court
Shriram City Union Finance ... vs Ravi Rama Ugrej And 2 Ors on 18 February, 2019
                                                                           JSB



                                          Before: Aniruddha M. Chandekar
                                          Prothonotary & Senior Master.
                                          Date: 18th February, 2019

CALLED OUT FOR REJECTION :

1.

EXAL/506/2018 ) None present for the Applicants. ARB NO. SGE 107/2010 ) ) P.C.: Applicants and/or their Advocates

34. EXAL/1239/2018 ) to remove office objections on the ARB NO. D-237/2012 ) Application and to get the same ) numbered and/or registered on or before

35. EXAL/1241/2018 ) 11.03.2019, failing Application to stand ARB NO. TH110/2017 ) rejected under 986 of O.S. Rules for non-

) compliance of office objections.

36. EXAL/1242/2018 ) ARB NO. SDD 166/2011 ) )

38. EXAL/1244/2018 ) ARB NO. TH-109/2017 ) )

39. EXAL/1245/2018 ) ARB NO. T-234/2011 ) )

40. EXAL/1246/2018 ) ARB NO. STH-117/2016 ) )

41. EXAL/1247/2018 ) ARB NO. STH-112/2017 ) )

42. EXAL/1248/2018 ) ARB NO. DD-104/2017 ) )

43. EXAL/1250/2018 ) ARB NO. SVA-194/2011 ) )

44. EXAL/1251/2018 ) ARB NO. STH-133/2016 ) )

45. EXAL/1252/2018 ) ARB NO. NER-100/2016 )

18-02-2019 Prothonotary and Senior Master

 
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