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Hiralal D. Karnavt @ ... vs The State Of Maharashtra
2019 Latest Caselaw 4 Bom

Citation : 2019 Latest Caselaw 4 Bom
Judgement Date : 22 February, 2019

Bombay High Court
Hiralal D. Karnavt @ ... vs The State Of Maharashtra on 22 February, 2019

FARAD CONTINUATION SHEET NO.

IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION

CIVIL APPLICATION NO.3519 OF 2015 WITH CIVIL APPLICATION NO.3547 OF 2015 IN FIRST APPEAL NO.1247 OF 1988

Office Notes, Memoranda of Coram, Court's or Judge's orders appearance, Court's orders or directions and Registrar's orders Advocate Pranjali Bhandari Present for Appellant.

CORAM : V.R. KACHARE REGISTRAR (JUDL - II)

Date : 22nd February, 2019

Await service for 5 weeks.

sd/-

Registrar (Judl.-II) avd - R(J-II) - 22.02.19

 
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