Shriram Transport Finance Co. Ltd vs Rajesh S Singh And Anr`
2019 Latest Caselaw 55 Bom

CRP                                  1   931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc




               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                    EXECUTION APPLICATION NO. 805 OF 2013

Phoenix Arc Pvt. Ltd.                                                     ...           Applicant/Claimant
            V/s.
Christopher Anslem Fernandes                                              ...           Respondent

AND EXECUTION APPLICATION NO. 806 OF 2013

Phoenix Arc Pvt. Ltd. ... Applicant/Claimant V/s.

Kunal N. Sengupta ... Respondent

AND EXECUTION APPLICATION NO. 807 OF 2013

Phoenix Arc Pvt. Ltd. ... Applicant/Claimant V/s.

Arvind Pannalal Pal ... Respondent

AND EXECUTION APPLICATION NO. 808 OF 2013

Phoenix Arc Pvt. Ltd. ... Applicant/Claimant V/s.

Hemant Kangutkar ... Respondent

AND EXECUTION APPLICATION NO. 810 OF 2013

The Punjab & Maharashtra Co-op. Bank Ltd. ... Applicant/Claimant V/s.

M/s. Bhoite Brothers & Ors. ... Respondents

CRP 2 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc

AND EXECUTION APPLICATION NO. 812 OF 2013

The Punjab & Maharashtra Co-op. Bank Ltd. ... Applicant/Claimant V/s.

Mr. Hrushikesh Amulya Dalai & Ors. ... Respondents

AND EXECUTION APPLICATION NO. 813 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Dattatray Vishnu Kopkar ... Respondent

AND EXECUTION APPLICATION NO. 814 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Oneil Nelson Noah ... Respondent

AND EXECUTION APPLICATION NO. 815 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Aziz Ahmad Khan ... Respondent

AND EXECUTION APPLICATION NO. 816 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Sanjay Namdev Sonajkar ... Respondent

AND EXECUTION APPLICATION NO. 823 OF 2013

The Punjab & Maharashtra Co-operative Bank Ltd.... Applicant/Claimant V/s.

Mr. Harshwardhan Shankar Mahadik ... Respondents

CRP 3 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc

AND EXECUTION APPLICATION NO. 824 OF 2013

The Punjab & Maharashtra Co-operative Bank Ltd.... Applicant/Claimant V/s.

Mr. Sunil Shobhashankar Mishra & Ors. ... Respondents

AND EXECUTION APPLICATION NO. 826 OF 2013

Kotak Mahindra Prime Ltd. ... Applicant/Claimant V/s.

Mr. Ravindranath Triloknath Sharma & Anr. ... Respondents

AND EXECUTION APPLICATION NO. 827 OF 2013

Kotak Mahindra Prime Ltd. ... Applicant/Claimant V/s.

Mr. Kishore Krishnan Thevar & Anr. ... Respondents

AND EXECUTION APPLICATION NO. 828 OF 2013

The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant V/s.

Mr. Suresh Shamrao Vaskar ... Respondents

AND EXECUTION APPLICATION NO. 829 OF 2013

Naresh Keshrimal Mehta ... Applicant/Claimant V/s.

Mukti Films & Anr. ... Respondents

AND EXECUTION APPLICATION NO. 830 OF 2013

The Punjab & Maharashtra Co-op. Bank Ltd. ... Applicant/Claimant V/s.

M/s. Yogi Constructions ... Respondents

CRP 4 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc

AND EXECUTION APPLICATION NO. 831 OF 2013

The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant V/s.

Harshwardhan Shankar Mahadik & Ors. ... Respondents

AND EXECUTION APPLICATION NO. 833 OF 2013

The Punjab & Maharashtra Co-op. Bank Ltd. ... Applicant/Claimant V/s.

M/s. Denim Boutique & Ors. ... Respondents

AND EXECUTION APPLICATION NO. 834 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Mr. Gulmohamed Dilmohamed Malik & Ors. ... Respondents

AND EXECUTION APPLICATION NO. 835 OF 2013

Kotak Mahindra Prime Ltd. ... Applicant/Claimant V/s.

Mr. Ajay Satya Mathur ... Respondent

AND EXECUTION APPLICATION NO. 842 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Mr. Mohd. Ali Khan & Anr. ... Respondents

AND EXECUTION APPLICATION NO. 843 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Mr. Vishwamitra Kundanlal Vasan & Anr. ... Respondents

CRP 5 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc

AND EXECUTION APPLICATION NO. 844 OF 2013

The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant V/s.

Mr. Rahul Nanji Solanki & Ors. ... Respondents

AND EXECUTION APPLICATION NO. 845 OF 2013

The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant V/s.

Jamal Usman Shaikh ... Respondent

AND EXECUTION APPLICATION NO. 846 OF 2013

The Punjab & Maharashtra Co-op. Bank Ltd. ... Applicant/Claimant V/s.

M/s. Hilda Enterprises & Ors. ... Respondents

AND EXECUTION APPLICATION NO. 847 OF 2013

The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant V/s.

Mr. Prakash Krishnarao Sulakhe & Anr. ... Respondents

AND EXECUTION APPLICATION NO. 857 OF 2013

Mr. Mithraraj R. ... Applicant/Claimant V/s.

Mr. Rajesh Uchil & Anr. ... Respondents

AND EXECUTION APPLICATION NO. 858 OF 2013

M/s. Gati Ltd. ... Applicant/Claimant V/s.

M/s. Plane Design India Pvt. Ltd. ... Respondent

CRP 6 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc

AND EXECUTION APPLICATION NO. 859 OF 2013

M/s. Gati Ltd. ... Applicant/Claimant V/s.

M/s. Accura Infotech Pvt. Ltd. ... Respondent

AND EXECUTION APPLICATION NO. 861 OF 2013

New India Co-op. Bank Ltd. ... Applicant/Claimant V/s.

Peter Francis Buthello & Ors. ... Respondents

AND EXECUTION APPLICATION NO. 862 OF 2013

New India Co-op. Bank Ltd. ... Applicant/Claimant V/s.

Vivek Gajanan Sawant ... Respondent

AND EXECUTION APPLICATION NO. 863 OF 2013

New India Co-op. Bank Ltd. ... Applicant/Claimant V/s.

Mr. Suryanarayan Radhagovind Tiwari ... Respondent

AND EXECUTION APPLICATION NO. 865 OF 2013

Shriram Transport Finance Co. Ltd. ... Applicant/Claimant V/s.

Kanneth J Remedias & Anr. ... Respondents

AND EXECUTION APPLICATION NO. 866 OF 2013

Shriram Transport Finance Co. Ltd. ... Applicant/Claimant V/s.

Rajesh S. Singh & Anr. ... Respondents

CRP 7 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc

AND EXECUTION APPLICATION NO. 867 OF 2013

Shriram Transport Finance Co. Ltd. ... Applicant/Claimant V/s.

Saraswati Mohan Shetty & Anr. ... Respondents

AND EXECUTION APPLICATION NO. 868 OF 2013

Shriram Transport Finance Co. Ltd. ... Applicant/Claimant V/s.

Mr. Paramjit Suri & Anr. ... Respondents

AND EXECUTION APPLICATION NO. 869 OF 2013

Shriram Transport Finance Co. Ltd. ... Applicant/Claimant V/s.

Mr. Nagnath Ram Pawar & Anr. ... Respondents

AND EXECUTION APPLICATION NO. 870 OF 2013

M/s. Shriram Transport Finance Co. Ltd. ... Applicant/Claimant V/s.

Ramdas Dhondibhau Daundker & Anr. ... Respondents

AND EXECUTION APPLICATION NO. 871 OF 2013

M/s. Shriram Transport Finance Co. Ltd. ... Applicant/Claimant V/s.

Mr. Hemant Arun Pure (Borrower) & Anr. ... Respondents

AND EXECUTION APPLICATION NO. 872 OF 2013

M/s. Shriram Transport Finance Co. Ltd. ... Applicant/Claimant V/s.

Mr. Imran Badar Sheikh & Anr. ... Respondents

CRP 8 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc

AND EXECUTION APPLICATION NO. 873 OF 2013

Shree Gokulam Chit & Finance Co. Pvt Ltd. ... Applicant/Claimant V/s.

Wasim Alamgeer Khan & Anr. ... Respondents

AND EXECUTION APPLICATION NO. 874 OF 2013

New India Co-op. Bank Ltd. ... Applicant/Claimant V/s.

Mr. Jagdish Ramchandra Ajgaonkar & Ors. ... Respondents

AND EXECUTION APPLICATION NO. 878 OF 2013

Kotak Mahindra Prime Ltd. ... Applicant/Claimant V/s.

Mr. Tarun Harish Thakkar ... Respondent

AND EXECUTION APPLICATION NO. 879 OF 2013

Kotak Mahindra Prime Ltd. ... Applicant/Claimant V/s.

Mr. Rajiv Narendra Sheth ... Respondent

AND EXECUTION APPLICATION NO. 881 OF 2013

The Palm Acres CHS Ltd. ... Applicant/Claimant V/s.

Shree Mulund Construction Co & Ors. ... Respondents

AND EXECUTION APPLICATION NO. 882 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Raj Shambhu Bhatt & Anr. ... Respondents

CRP 9 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc

AND EXECUTION APPLICATION NO. 883 OF 2013

M/s. Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Preeti Jitendra Ashar & Anr. ... Respondents

AND EXECUTION APPLICATION NO. 884 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Santosh Vasant Poojary & Anr. ... Respondents

AND EXECUTION APPLICATION NO. 885 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Harish Khushalchand Chandak & Anr. ... Respondents

AND EXECUTION APPLICATION NO. 887 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Prafull Kumar Bharat Singh ... Respondents

AND EXECUTION APPLICATION NO. 888 OF 2013

New India Co-op. Bank Ltd. ... Applicant/Claimant V/s.

Mr. Manohar Tulsiram Jagtap & Ors. ... Respondents

AND EXECUTION APPLICATION NO. 889 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Pratap Ambalal Bhama ... Respondents

CRP 10 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc

AND EXECUTION APPLICATION NO. 890 OF 2013

New India Co-op. Bank Ltd. ... Applicant/Claimant V/s.

Mr. Ashok Makanji Patel & Ors. ... Respondents

AND EXECUTION APPLICATION NO. 891 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Neeraj Sharma ... Respondent

AND EXECUTION APPLICATION NO. 892 OF 2013

New India Co-op. Bank Ltd. ... Applicant/Claimant V/s.

Mr. Mahesh B. Pawar & Ors. ... Respondents

AND EXECUTION APPLICATION NO. 893 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Sushil Rajendra Rai ... Respondent

AND EXECUTION APPLICATION NO. 894 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Ankit Dinesh Joshi ... Respondent

AND EXECUTION APPLICATION NO. 895 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Mahesh Kumar K. ... Respondent

CRP 11 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc

AND EXECUTION APPLICATION NO. 897 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Dharmesh Ramesh Shah ... Respondent

AND EXECUTION APPLICATION NO. 898 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Abhoy Manshukhlal Mehta ... Respondent

AND EXECUTION APPLICATION NO. 901 OF 2013

Mr. Jayantilal Pukhraj Bokadia ... Applicant/Claimant V/s.

Mrs. Manjulaben S. Sanghvi (Kataria) ... Respondent

AND EXECUTION APPLICATION NO. 903 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Jinesh Arunbhai Shah ... Respondent

AND EXECUTION APPLICATION NO. 905 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Manoj Harilal Morkar ... Respondent

AND EXECUTION APPLICATION NO. 906 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Sharad Baburao Patil ... Respondent

CRP 12 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc

AND EXECUTION APPLICATION NO. 908 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Manish S Devadiga & Anr. ... Respondents

AND EXECUTION APPLICATION NO. 909 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Pankaj L. Jobanputra ... Respondent

AND EXECUTION APPLICATION NO. 910 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Heena Exim Pvt. Ltd. & Anr. ... Respondents

AND EXECUTION APPLICATION NO. 911 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Rajesh Dinanath Deorukhkar ... Respondent

AND EXECUTION APPLICATION NO. 912 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Nikhil Tex & Anr. ... Respondents

AND EXECUTION APPLICATION NO. 913 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Lalti Shantilal Khandhar ... Respondent

CRP 13 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc

AND EXECUTION APPLICATION NO. 914 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Hemang Amrathlal Savla ... Respondent

AND EXECUTION APPLICATION NO. 915 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Nita Tarak Mehta & Anr. ... Respondents

AND EXECUTION APPLICATION NO. 916 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Jayantilal Somchand Shah & Anr. ... Respondents

AND EXECUTION APPLICATION NO. 917 OF 2013

M/s. Reliance Capital Ltd. ... Applicant/Claimant V/s.

Mr. Ganpat Sitaram Mulik ... Respondent

AND EXECUTION APPLICATION NO. 918 OF 2013

M/s. Reliance Capital Ltd. ... Applicant/Claimant V/s.

1(A) Jayesh Dhirubahi Shah ... Respondent

AND EXECUTION APPLICATION NO. 919 OF 2013

M/s. Reliance Capital Ltd. ... Applicant/Claimant V/s.

Mr. Jagdish Khokhar & Anr. ... Respondents

CRP 14 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc

AND EXECUTION APPLICATION NO. 920 OF 2013

M/s. Reliance Capital Ltd. ... Applicant/Claimant V/s.

Mr. Jaydeb Birendra Mandal ... Respondent

AND EXECUTION APPLICATION NO. 922 OF 2013

Kokan Mercantile Co-op. Bank Ltd. ... Applicant/Claimant V/s.

Shaukat Ali Jalii Khan (Burrower) & Ors. ... Respondents

AND EXECUTION APPLICATION NO. 923 OF 2013

Kokan Mercantile Co-op. Bank Ltd. ... Applicant/Claimant V/s.

Yahiya Saud Bhabe (Burrower) & Ors. ... Respondents

AND EXECUTION APPLICATION NO. 924 OF 2013

The Punjab & Maharashtra Co-op. Bank Ltd. ... Applicant/Claimant V/s.

Mr. Shivaji Tukaram Kurkute & Ors. ... Respondents

AND EXECUTION APPLICATION NO. 925 OF 2013

The Punjab & Maharashtra Co-op. Bank Ltd. ... Applicant/Claimant V/s.

Mr. Vijay Janardan Goriwala & Anr. ... Respondents

AND EXECUTION APPLICATION NO. 926 OF 2013

The Punjab & Maharashtra Co-op. Bank Ltd. ... Applicant/Claimant V/s.

Jagjit Singh Bajwa & Ors. ... Respondents

CRP 15 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc

AND EXECUTION APPLICATION NO. 927 OF 2013

The Punjab & Maharashtra Co-op. Bank Ltd. ... Applicant/Claimant V/s.

Mrs. Urwinder Kaur Darshanbir Singh Kochhar & Ors. ... Respondents

AND EXECUTION APPLICATION NO. 928 OF 2013

The Punjab & Maharashtra Co-op. Bank Ltd. ... Applicant/Claimant V/s.

Mr. Sanjay Krishna Lall & Ors. ... Respondents

AND EXECUTION APPLICATION NO. 929 OF 2013

The Punjab & Maharashtra Co-op. Bank Ltd. ... Applicant/Claimant V/s.

M/s. Sweeny Motors & Ors. ... Respondents

AND EXECUTION APPLICATION NO. 930 OF 2013

The Punjab & Maharashtra Co-op. Bank Ltd. ... Applicant/Claimant V/s.

M/s. Scion Testing Machine Prop. Mr. Harbhajan Singh Panesar & Ors. ... Respondents

AND EXECUTION APPLICATION NO. 931 OF 2013

The Cosmos Co-op. Bank Ltd. ... Applicant/Claimant V/s.

Shri. Ramanuj Vanijya & Ors. ... Respondents

AND EXECUTION APPLICATION NO. 933 OF 2013

Kotak Mahindra Prime Ltd. ... Applicant/Claimant V/s.

Mr. Mahammed Zakir Badgujar ... Respondent

CRP 16 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc

AND EXECUTION APPLICATION NO. 934 OF 2013

Kotak Mahindra Prime Ltd. ... Applicant/Claimant V/s.

Ms. Jyoti Kothari & Anr. ... Respondents

AND EXECUTION APPLICATION NO. 935 OF 2013

Reliance Capital Ltd. ... Applicant/Claimant V/s.

Sealand Container Lines (India) Pvt. Ltd. & Ors. ... Respondents

AND EXECUTION APPLICATION NO. 936 OF 2013

Kotak Mahindra Prime Ltd. ... Applicant/Claimant V/s.

Ms. Rama Vijay Gupta & Anr. ... Respondents

AND EXECUTION APPLICATION NO. 937 OF 2013

Kotak Mahindra Prime Ltd. ... Applicant/Claimant V/s.

Lubna Aabid Khan & Ors. ... Respondents

AND EXECUTION APPLICATION NO. 938 OF 2013

Kotak Mahindra Prime Ltd. ... Applicant/Claimant V/s.

Mr. Anil Gajanad Gupta ... Respondent

AND EXECUTION APPLICATION NO. 940 OF 2013

Indiabulls Financial Services Ltd. ... Applicant/Claimant V/s.

Premchand Munshi Mota ... Respondent

CRP 17 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc

AND EXECUTION APPLICATION NO. 941 OF 2013

Indiabulls Financial Services Ltd. ... Applicant/Claimant V/s.

Bajirao Yashwant Pawar ... Respondent

AND EXECUTION APPLICATION NO. 944 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Mr. Samsher Ali Matin Bismillah Shaikh & Anr. ... Respondents

AND EXECUTION APPLICATION NO. 945 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Mr. Abdul Hamid Khan & Ors. ... Respondents

AND EXECUTION APPLICATION NO. 946 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Mr. Shankarsingh Bhimsingh Chouhan & Anr. ... Respondents

AND EXECUTION APPLICATION NO. 948 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Vivek Gaurishankar Bachan ... Respondents

AND EXECUTION APPLICATION NO. 950 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Zaheed Ali M. Bhodlaji ... Respondents

CRP 18 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc

AND EXECUTION APPLICATION NO. 951 OF 2013

Angel Broking Ltd (Presently known as Angel Broking Pvt. Ltd.) ... Applicant/Claimant V/s.

Mr. Rajesh Kumar Agarwal ... Respondents

AND EXECUTION APPLICATION NO. 952 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Mr. Mehboob Yusuf Varaiya & Anr. ... Respondents

AND EXECUTION APPLICATION NO. 953 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Mr. Abdul Altaf Mohd. Abdiullah Chaudhary and Others ... Respondents

AND EXECUTION APPLICATION NO. 954 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

M/s. Khandoba Transport, & Ors. ... Respondents

AND EXECUTION APPLICATION NO. 955 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Mr. Parvez Abdul Hai Khan & Ors. ... Respondents

AND EXECUTION APPLICATION NO. 956 OF 2013

M/s. Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Mr. Rakesh Ramnath Prasad & 3 Ors. ... Respondents

CRP 19 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc

AND EXECUTION APPLICATION NO. 957 OF 2013

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

M/s. Ravi Raj Engineering Construction & Anr. ... Respondents

AND EXECUTION APPLICATION NO. 959 OF 2013

The Punjab and Maharashtra Co-operative Bank Ltd. ... Applicant/Claimant V/s.

M/s Parmar Oil Traders & 2 Ors. ... Respondents

AND EXECUTION APPLICATION NO. 1 OF 2014

Phoenix ARC Pvt. Ltd. ... Applicant/Claimant V/s.

Mohan S Kasurde ... Respondent

AND EXECUTION APPLICATION NO. 2 OF 2014

Phoenix ARC Pvt. Ltd. ... Applicant/Claimant V/s.

Jay Roopchand Rathod ... Respondent

AND EXECUTION APPLICATION NO. 3 OF 2014

Phoenix ARC Pvt. Ltd. ... Applicant/Claimant V/s.

Samira Amir Virani ... Respondent

AND EXECUTION APPLICATION NO. 4 OF 2014

Phoenix ARC Pvt. Ltd. ... Applicant/Claimant V/s.

Arun Chalke ... Respondent

CRP 20 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc

AND EXECUTION APPLICATION NO. 5 OF 2014

Phoenix ARC Pvt. Ltd. ... Applicant/Claimant V/s.

Iqbal Dawood Sirguroh ... Respondent

AND EXECUTION APPLICATION NO. 6 OF 2014

Phoenix ARC Pvt. Ltd. ... Applicant/Claimant V/s.

Jaimanav Ramlakhan Singh ... Respondent

AND EXECUTION APPLICATION NO. 8 OF 2014

Phoenix ARC Pvt. Ltd. ... Applicant/Claimant V/s.

Nasir Mohd Sawm Ansari ... Respondent

AND EXECUTION APPLICATION NO. 9 OF 2014

Phoenix ARC Pvt. Ltd. ... Applicant/Claimant V/s.

Ravindra Dhanaji Dandkar ... Respondent

AND EXECUTION APPLICATION NO. 10 OF 2014

Phoenix ARC Pvt. Ltd. ... Applicant/Claimant V/s.

Mukaram Abdul Ghani Munsh ... Respondent

AND EXECUTION APPLICATION NO. 11 OF 2014

Phoenix ARC Pvt. Ltd. ... Applicant/Claimant V/s.

Farida Yusug Ghadially ... Respondent

CRP 21 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc

AND EXECUTION APPLICATION NO. 12 OF 2014

Phoenix ARC Pvt. Ltd. ... Applicant/Claimant V/s.

Sanjay Narayan Doke ... Respondent

AND EXECUTION APPLICATION NO. 13 OF 2014

Kotak Mahindra Bank Limited Through Sanjay D Gurav ... Applicant/Claimant V/s.

Rajendraprasad Mishra ... Respondent

AND EXECUTION APPLICATION NO. 14 OF 2014

Kotak Mahindra Prime Limited ... Applicant/Claimant V/s.

Rajnikant Mansukh Jethva ... Respondent

AND EXECUTION APPLICATION NO. 15 OF 2014

Kotak Mahindra Prime Limited ... Applicant/Claimant V/s.

Vijay Hansaraj Merchant ... Respondent

AND EXECUTION APPLICATION NO. 16 OF 2014

Kotak Mahindra Prime Limited ... Applicant/Claimant V/s.

Sima Ramanna Acharya ... Respondent

AND EXECUTION APPLICATION NO. 17 OF 2014

Kotak Mahindra Prime Limited ... Applicant/Claimant V/s.

Mahendra Madanlal Khanna ... Respondent

CRP 22 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc

AND EXECUTION APPLICATION NO. 18 OF 2014

Kotak Mahindra Prime Limited ... Applicant/Claimant V/s.

Muthuvel Arjunun Wadar ... Respondent

AND EXECUTION APPLICATION NO. 19 OF 2014

Kotak Mahindra Prime Limited ... Applicant/Claimant V/s.

Yunus Latif Patel ... Respondent

AND EXECUTION APPLICATION NO. 20 OF 2014

Kotak Mahindra Bank Limited ... Applicant/Claimant V/s.

Dharmesh Shantilal Soni ... Respondent

AND EXECUTION APPLICATION NO. 21 OF 2014

Kotak Mahindra Prime Limited ... Applicant/Claimant V/s.

Uday Champaklal Adodra ... Respondent

AND EXECUTION APPLICATION NO. 22 OF 2014

Kotak Mahindra Prime Limited ... Applicant/Claimant V/s.

Abdul Sattar Abdul Karim Lakhani ... Respondent

AND EXECUTION APPLICATION NO. 23 OF 2014

Kotak Mahindra Prime Limited ... Applicant/Claimant V/s.

D. M. Patne ... Respondent

CRP 23 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc

AND EXECUTION APPLICATION NO. 24 OF 2014

Kotak Mahindra Bank Limited ... Applicant/Claimant V/s.

Amit Vireshwar Mahare ... Respondent

AND EXECUTION APPLICATION NO. 25 OF 2014

Kotak Mahindra Prime Limited ... Applicant/Claimant V/s.

Ashok R. Gupta ... Respondent

AND EXECUTION APPLICATION NO. 26 OF 2014

Kotak Mahindra Bank Limited Through Sanjay D. Gurav ... Applicant/Claimant V/s.

Santosh Kumar J. Sharma ... Respondent

AND EXECUTION APPLICATION NO. 27 OF 2014

Kotak Mahindra Prime Limited ... Applicant/Claimant V/s.

Vijay Jamanadas Jatakia ... Respondent

AND EXECUTION APPLICATION NO. 28 OF 2014

Kotak Mahindra Bank Limited ... Applicant/Claimant V/s.

Suhas Dattatraya Barve ... Respondent

AND EXECUTION APPLICATION NO. 29 OF 2014

Kotak Mahindra Bank Limited ... Applicant/Claimant V/s.

Rameshchandra R. Sanghoi ... Respondent

CRP 24 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc

AND EXECUTION APPLICATION NO. 32 OF 2014

The Punjab & Maharashtra Co-operative Bank ltd.... Applicant/Claimant V/s.

Mr. Goldie Sud. Proprietor of M/s. A. J. International & Ors. ... Respondents

AND EXECUTION APPLICATION NO. 33 OF 2014

M/s. Reliance Capital Ltd. ... Applicant/Claimant V/s.

Mr. Santosh Vinodkumar Kamte ... Respondent

AND EXECUTION APPLICATION NO. 34 OF 2014

M/s. Reliance Capital Ltd. ... Applicant/Claimant V/s.

Mr. Padmabhushan Tarkeshwar Tiwari ... Respondent

AND EXECUTION APPLICATION NO. 35 OF 2014

M/s. Reliance Capital Ltd. ... Applicant/Claimant V/s.

Mr. Uday Manjunath Chandan ... Respondent

AND EXECUTION APPLICATION NO. 36 OF 2014

M/s. Reliance Capital Ltd. ... Applicant/Claimant V/s.

Mr. Shyamkumar Ramautar Dubey ... Respondent

AND EXECUTION APPLICATION NO. 37 OF 2014

M/s. Reliance Capital Ltd. ... Applicant/Claimant V/s.

Vicky Manjit Sethi & Anr. ... Respondents

CRP 25 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc

AND EXECUTION APPLICATION NO. 38 OF 2014

M/s. Reliance Capital Ltd. ... Applicant/Claimant V/s.

Mr. Pramjitsingh Inderpal Sehgal ... Respondent

AND EXECUTION APPLICATION NO. 39 OF 2014

M/s. Reliance Capital Ltd. ... Applicant/Claimant V/s.

Mr. Shivkumar R. Tripathi ... Respondent

AND EXECUTION APPLICATION NO. 40 OF 2014

M/s. Reliance Capital Ltd. ... Applicant/Claimant V/s.

Mr. Kunal Suresh Bhavsar ... Respondent

AND EXECUTION APPLICATION NO. 41 OF 2014

M/s. Shriram Transport Finance Co. Ltd. ... Applicant/Claimant V/s.

Mr. Deepak Purshottam Vanjader & Anr. ... Respondent

AND EXECUTION APPLICATION NO. 42 OF 2014

Shriram Transport Finance Co. Ltd. ... Applicant/Claimant V/s.

Mr. Mohammad Khaja Shaikh & Anr. ... Respondents

AND EXECUTION APPLICATION NO. 43 OF 2014

Shriram Transport Finance Co. Ltd. ... Applicant/Claimant V/s.

Mr. Jai Bhawani Travels & Anr. ... Respondents

CRP 26 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc

AND EXECUTION APPLICATION NO. 44 OF 2014

Shriram Transport Finance Co. Ltd. ... Applicant/Claimant V/s.

Mr. Imrm H. Patel & Anr. ... Respondents

AND EXECUTION APPLICATION NO. 45 OF 2014

Shriram Transport Finance Co. Ltd. ... Applicant/Claimant V/s.

Mr. Allauddin Lakhwa & Anr. ... Respondents

AND EXECUTION APPLICATION NO. 55 OF 2014

M/s. Shriram Transport Finance Co. Ltd. ... Applicant/Claimant V/s.

Mr. Tajuddin Bashir Shikh & Anr. ... Respondents

AND EXECUTION APPLICATION NO. 56 OF 2014

M/s. Shriram Transport Finance Co. Ltd. ... Applicant/Claimant V/s.

Mr. Omprakash J. Jaiswal & Anr. ... Respondents

AND EXECUTION APPLICATION NO. 58 OF 2014

The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant V/s.

Mr. Saleem Akbar Sayyed ... Respondent

AND EXECUTION APPLICATION NO. 59 OF 2014

The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant V/s.

Mr. Paresh R. Juwatkar (deceased) Through Its Legal Heir Smt. Priyanka Pare ... Respondents

CRP 27 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc

AND EXECUTION APPLICATION NO. 60 OF 2014

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Niwas Gajanan More ... Respondent

AND EXECUTION APPLICATION NO. 61 OF 2014

Kotak Mahindra Bank Ltd. ... Applicant/Claimant V/s.

Krishnakumar Radheshyam Batham ... Respondent

None for the Parties.

CORAM : G. S. KULKARNI, J. DATE : 5th December, 2019. P.C.:-

These Execution Applications have not been proceeded with for

a period of over 12 months from the date of filing of the applications.

Accordingly, these applications have been placed by the Prothonotary and

Senior Master under Rule 329 of the Bombay High Court Original Side

Rules before the Court, for dismissal, for want of prosecution. As none

appears for the Applicants, these Execution Applications are dismissed. No

order as to costs.

(G.S.Kulkarni, J.)