Bombay High Court
Bhagwan Dagadu Kokate Thr. Legal ... vs The State Of Maharashtra Thr. ... on 20 August, 2019
Bench: Manish Pitale
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
NAGPUR BENCH, NAGPUR.
FIRST APPEAL NO. 879 OF 2016
ARIF HUSSAIN ATTAR S/O MUZAFFAR HUSSAIN THROUGH BROTHER MUSTAFA ATTAR (DEAD)
THROUGH LRS SAMINA WD/O ARIF HUSSAIN ATTAR AND OTHERS
Vrs.
TRAFFIC ENGINEER, NAGPUR MUNICIPAL CORPN. AND ANOTHER
WITH
FIRST APPEAL NO. 1014 OF 2016
SMT. SHOBHA @ SHUBHANGI WD/O GAJANAN HOPAD AND OTHERS
Vrs.
SHIVCHARAM S/O VINAYAK WAHURWAGH AND ANOTHER
WITH
FIRST APPEAL NO. 1181 OF 2016
THE EXECUTIVE ENGINEER, KHADAKPURNA PROJECT, VIDC, DIST. BULDANA
Vrs.
RUKMINA PANDHARINATH DANDGE (DESHMUKH) AND OTHERS
WITH
FIRST APPEAL NO. 1243 OF 2016
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION
Vrs.
SHRI SAHDEORAO S/O BAGWANTRAO INGOLE AND OTHERS
WITH
FIRST APPEAL NO. 01 OF 2017
THE EXECUTIVE ENGINEER, LOWER WARDHA PROJECT DIVISION, WARDHA
Vrs.
DEVIDAS MANIKRAO MANGAM AND OTHERS
WITH
FIRST APPEAL NO. 197 OF 2017
EXECUTIVE ENGINEER, LOWER WARDHA PROJECT DIVISION, WARDHA
Vrs.
HARIKISAN S/O ASARMI CHANDAK AND OTHERS
WITH
FIRST APPEAL NO. 350 OF 2017
BHAGWANDAS VALLABHADAS ATAL
Vrs.
THE STATE OF MAHARASHTRA AND OTHERS
WITH
FIRST APPEAL NO. 677 OF 2017
MANOHAR KESHAORAO SHIRPURKAR
Vrs.
STATE OF MAHARASHTRA AND OTHERS
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WITH
FIRST APPEAL NO. 811 OF 2017
EXECUTIVE ENGINEER, MINOR IRRIGATION PROJECT, PUSAD, DIST. YAVATMAL
Vrs.
SOU. KOUSHLYABAI BALIRAM DAKHORE AND OTHERS
WITH
FIRST APPEAL NO. 833 OF 2017
MAHENDRA S/O DADARAO GAWANDE AND OTHERS
Vrs.
THE STATE OF MAHARASHTRA AND OTHERS
WITH
FIRST APPEAL NO. 911 OF 2017
BHAGWAN DAGADU KOKATE (DEAD) THROUGH HIS LRS GANGUBAI WD/O BHAGWAN KOKATE
AND OTHERS
Vrs.
THE STATE OF MAHARASHTRA AND OTHERS
WITH
FIRST APPEAL NO. 1036 OF 2017
KISHOR S/O GAJANAN BANGALE AND OTHERS
Vrs.
STATE OF MAHARASHTRA AND ANOTHER
WITH
FIRST APPEAL NO. 1090 OF 2017
HANSRAJ S/O KHANCHAND CHAUDHARI AND ANOTHER
Vrs.
STATE OF MAHARASHTRA AND ANOTHER
WITH
FIRST APPEAL NO. 1096 OF 2017
EXECUTIVE ENGINEER, PURNA MEDIUM PROJECT, ACHALPUR, DIST. AMRAVATI
Vrs.
SARDARKHA MIYAKHA (DECEASED) THROUGH HIS LRS HALIMABEE WD/O SARDARKHA AND
OTHERS
WITH
FIRST APPEAL NO. 1219 OF 2017
THE EXECUTIVE ENGINEER, LOWER WARDHA PROJECT DIVISION, WARDHA
Vrs.
OMPRAKASH CHANDULALJI CHANDAK AND OTHERS
WITH
FIRST APPEAL NO. 1295 OF 2017
THE ORIENTAL INSURANCE CO. LTD.
Vrs.
SMT. DURGABAI RAMESHWAR JAMAV AND ANOTHER
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WITH
FIRST APPEAL NO. 1309 OF 2017
THE EXECUTIVE ENGINEER, PURNA MEDIUM PROJECT, ACHALPUR, DIST. AMRAVATI
Vrs.
SURESH EKNATH NAGPURE AND OTHERS
WITH
FIRST APPEAL NO. 1376 OF 2017
RAMJI SATWA BELE (DEAD) MAROTI RAMJI BELE
Vrs.
MAHARASHTRA STATE, THROUGH COLLECTOR, YAVATMAL AND OTHERS
WITH
FIRST APPEAL NO. 1399 OF 2017
UMESH ASHOKRAO THAKRE
Vrs.
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION THROUGH THE EXECUTIVE ENGINEER,
BEMBLA PROJECT DIVISION, YAVATMAL AND OTHERS
WITH
FIRST APPEAL NO. 1415 OF 2017
NATHA S/O KISAN BANGAR
Vrs.
STATE OF MAHARASHTRA AND ANOTHER
WITH
FIRST APPEAL NO. 1439 OF 2017
NATIONAL INSURANCE CO. LTD.
Vrs.
SMT. SAVITRIBAI WD/O LATARI UGE AND OTHERS
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Office Notes, Office Memoranda of Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
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CORAM:- MANISH PITALE, J.
DATED :- 20/08/2019.
These are appeals listed for orders regarding
filing of private paper book. The counsel for the appellants
are granted time of four weeks, as a last chance to file
private paper book, to enable final hearing of these
appeals.
4 901-FA-879-16.odt
List these appeals for further orders on 18 th
September, 2019.
JUDGE
Choulwar
