Hdfc Bank Ltd vs Satyendra Pratap Singh & Anr
2019 Latest Caselaw 40 Bom

                                           12-61-EXA-GROUP.DOC




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         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             ORDINARY ORIGINAL CIVIL JURISDICTION

              EXECUTION APPLICATION NO.879 OF 2011

Kotak Mahindra Bank                            ... Decree Holder
                                                 (Ori. Claimant)
      V/s.
Nipun Shankar Chavan                               ... Defendant
                                              (Ori. Respondent)

EXECUTION APPLICATION NO.880 OF 2011 Kotak Mahindra Bank ... Decree Holder (Ori. Claimant) V/s.

Arif A Tanwar ... Defendant (Ori. Respondent)

EXECUTION APPLICATION NO.881 OF 2011 Kotak Mahindra Bank ... Decree Holder (Ori. Claimant) V/s.

Kamlesh Amrutlal Rana ... Defendant (Ori. Respondent)

EXECUTION APPLICATION NO.882 OF 2011 Kotak Mahindra Bank ... Decree Holder (Ori. Claimant) V/s.

Preeti Vinod Kuma Dua ... Defendant (Ori. Respondent)

EXECUTION APPLICATION NO.883 OF 2011 Vasudeo Vishnudas Kataria ... Decree Holder (Ori. Claimant) V/s.

Harnesswala Co-operative Housing Society ... Defendant Ltd. (Ori. Respondent)

EXECUTION APPLICATION NO.891 OF 2011 Kotak Mahindra Bank ... Decree Holder (Ori. Claimant)

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V/s.

Manish Haridas Udeshi ... Defendant (Ori. Respondent)

EXECUTION APPLICATION NO.895 OF 2011 Kotak Mahindra Bank ... Decree Holder (Ori. Claimant) V/s.

Latif Suleman Merchant ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.896 OF 2011 Kotak Mahindra Bank ... Decree Holder (Ori. Claimant) V/s.

Qureshi Javed Iqbal Rana ... Defendant (Ori. Respondent)

EXECUTION APPLICATION NO.897 OF 2011

Kotak Mahindra Bank ... Decree Holder (Ori. Claimant) V/s.

Arun Devendra Shukla ... Defendant (Ori. Respondent)

EXECUTION APPLICATION NO. 898 OF 2011 Kotak Mahindra Bank ... Decree Holder (Ori. Claimant) V/s.

Ahmed Usman Qureshi ... Defendant (Ori. Respondent)

EXECUTION APPLICATION NO.899 OF 2011 Kotak Mahindra Bank ... Decree Holder (Ori. Claimant) V/s.

Anish Navin Shah ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.900 OF 2011 Kotak Mahindra Bank Ltd. ... Decree Holder (Ori. Claimant) V/s.

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Shashikant Vinayak Joshi ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.901 OF 2011 Kotak Mahindra Bank ... Decree Holder (Ori. Claimant) V/s.

Ajay Sen ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.902 OF 2011 Kotak Mahindra Bank ... Decree Holder (Ori. Claimant) V/s.

Abdulkarim Jaffar Shaikh ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.903 OF 2011 Kotak Mahindra Bank ... Decree Holder (Ori. Claimant) V/s.

Nizamuddin M Multani ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.904 OF 2011 Kotak Mahindra Bank ... Decree Holder (Ori. Claimant) V/s.

Jayesh Pravin Gadda ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.907 OF 2011 Kotak Mahindra Bank ... Decree Holder (Ori. Claimant) V/s.

Mukesh Chandulal Vora ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.908 OF 2011 Kotak Mahindra Bank ... Decree Holder (Ori. Claimant) V/s.

Mukesh Ranmal Shah ... Defendants (Ori. Respondent)

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EXECUTION APPLICATION NO.909 OF 2011 Kotak Mahindra Bank ... Decree Holder (Ori. Claimant) V/s.

Jaymeet Bakul Patel ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.911 OF 2011 The Cosmos Co-Op Bank Ltd. ... Decree Holder (Ori. Claimant) V/s.

M/s. DFS Lamipack Pvt. Ltd. ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.913 OF 2011 Kotak Mahindra Bank Ltd. ... Decree Holder (Ori. Claimant) V/s.

Shankar Natthuji Khandare ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.914 OF 2011 Kotak Mahindra Bank ... Decree Holders (Ori.

Claimant) V/s.

Nitin Dharambir Minocha ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.915 OF 2011 Kotak Mahindra Bank ... Decree Holders (Ori.

Claimant) V/s.

Nitin Dharambir Minocha ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.916 OF 2011 Kotak Mahindra Bank ... Decree Holders (Ori.

Claimant) V/s.

Nitin Dharambir Minocha ... Defendants

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(Ori. Respondent)

EXECUTION APPLICATION NO.917 OF 2011

Kotak Mahindra Bank ... Decree Holders (Ori.

Claimant) V/s.

Radha Krishna Stone Cushing Co. & Ors. ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.918 OF 2011

Future Money ... Decree Holders (Ori.

Claimant) V/s.

Rajendra Premji Rambhia & Anr. ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.924 OF 2011

Indusind Media and Communications Ltd. ... Decree Holders (Ori.

Claimant) V/s.

Dipesh Cable ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.940 OF 2011

M/s. DLF Home Developers Ltd. ... Decree Holders (Ori.

Claimant) V/s.

M/s. Sai Mauli Estate & Ors. ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.941 OF 2011

HDFC Bank Ltd. ... Decree Holders (Ori.

Claimant) V/s.

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Manpreet Lakhmir Singh Gambhir ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.942 OF 2011

HDFC Bank Ltd. ... Decree Holders (Ori.

Claimant) V/s.

Rehan Khan ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.945 OF 2011 Kotak Mahindra Bank ... Decree Holders (Ori.

Claimant) V/s.

Nasib Ali Zahiruddin Savyed & Anr. ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.946 OF 2011 HDFC Bank Ltd. ... Decree Holders (Ori.

Claimant) V/s.

Satyendra Pratap Singh & Anr. ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.947 OF 2011 HDFC Bank Ltd. ... Decree Holders (Ori.

Claimant) V/s.

Suleman Dawood Shaikh and Anr. ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.948 OF 2011 HDFc Bank Ltd. ... Decree Holders (Ori.

Claimant) V/s.

M/s. Quality Enterprises & Anr. ... Defendants (Ori. Respondent)

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EXECUTION APPLICATION NO.950 OF 2011

Kotak Mahindra Bank ... Decree Holders (Ori.

Claimant) V/s.

Mr. Jayant Ashokbhai Solanki ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.952 OF 2011 Kotak Mahindra Bank ... Decree Holders (Ori.

Claimant) V/s.

Fevina Dcosta ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.953 OF 2011 Kotak Mahindra Bank ... Decree Holders (Ori.

Claimant) V/s.

Mr. Esmail Ameen Shah ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.954 OF 2011 Kotak Mahindra Bank ... Decree Holders (Ori.

Claimant) V/s.

Mr. Vinesh Shivjai Savant ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.955 OF 2011 Kotak Mahindra Bank ... Decree Holders (Ori.

Claimant) V/s.

Mr. Narendra Keshavlal Patel ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.956 OF 2011 Kotak Mahindra Bank ... Decree Holders (Ori.

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Claimant) V/s.

Meena Hemant Deshpande ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.957 OF 2011 Kotak Mahindra Bank ... Decree Holders (Ori.

Claimant) V/s.

Mr. Majeed Hajipasha Shaikh ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.958 OF 2011 Kotak Mahindra Bank ... Decree Holders (Ori.

Claimant) V/s.

Mr. Faiyaz H. Siddiqui ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.959 OF 2011 Kotak Mahindra Bank ... Decree Holders (Ori.

Claimant) V/s.

Mr. Mohammed Khaliq Murtuza Shaikh ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.960 OF 2011 Kotak Mahindra Bank ... Decree Holders (Ori.

Claimant) V/s.

Mr. Vishal Sikandar Khanna ... Defendants (Ori. Respondent) EXECUTION APPLICATION NO.961 OF 2011 Kotak Mahindra Bank ... Decree Holders (Ori.

Claimant) V/s.

Mr. Surendra Bhadu Puman ... Defendants (Ori. Respondent)

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EXECUTION APPLICATION NO.963 OF 2011 Kotak Mahindra Bank ... Decree Holders (Ori.

Claimant) V/s.

Mr. Sameer Aslam Khan ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.964 OF 2011 Kotak Mahindra Bank ... Decree Holders (Ori.

Claimant) V/s.

Mr. Tabassum A Ansari ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.966 OF 2011 Kotak Mahindra Bank ... Decree Holders (Ori.

Claimant) V/s.

Mr. Sonam Ajay Monga ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.967 OF 2011 Kotak Mahindra Bank ... Decree Holders (Ori.

Claimant) V/s.

Mr. Ramnarayan Hriday Narayan Singh ... Defendants (Ori. Respondent)

EXECUTION APPLICATION NO.968 OF 2011 Kotak Mahindra Bank ... Decree Holders (Ori.

Claimant) V/s.

Mr. Farooq Kalloo Shaikh ... Defendants (Ori. Respondent)

None for the parties.

12-61-EXA-GROUP.DOC

CORAM: R. I. CHAGLA, J. DATE: 13TH AUGUST,2019. PC:-

These Execution Applications have not been proceeded

with for a period of over 12 months from the date of filing of these

applications and have been placed by the Prothonotary and

Senior Master under Rule 329 of the Bombay High Court Original

Side Rules before this Court for dismissal for want of prosecution.

As none appears for the Applicants, the Execution Applications

are dismissed with no order as to costs.

( R I. CHAGLA, J. )