Vinod Shivaji Mane And Ors vs The State Of Maharashtra
2019 Latest Caselaw 11 Bom

Citation : 2019 Latest Caselaw 11 Bom
Judgement Date : 2 April, 2019

Bombay High Court

Vinod Shivaji Mane And Ors vs The State Of Maharashtra on 2 April, 2019

Bench: Ranjit More

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

              CR. WRIT PETITION NO. 846 OF 2019

 Vinod Shivaji Mane And Ors.                               ....Petitioner
             V/S
 The State Of Maharashtra                               ....Respondent

Apoorv Singh For Petitioner Ms.S.D.Shinde -APP for the State.

CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 2nd April, 2019 P.C. :

Mentioned out of turn. At the request of learned advocate for the petitioners, Stand over to 08/04/2019.

( FOR REGISTRAR JUDICIAL - I )

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