Citation : 2018 Latest Caselaw 1260 Bom
Judgement Date : 21 September, 2018
FARAD CONTINUATION SHEET NO. IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION
WRIT PETITION (ST) NO.36273 OF 2017
Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions and Court's or Judge's orders Registrar's orders
None present.
CORAM : A. N. MARE REGISTRAR (JUDL-I)
Date : 21st September 2018
Three weeks time (i.e.12.10.2018) is granted as a last chance to remove office objection.
S.O. to 15.10.2018.
REGISTRAR (JUDL-I)
RJ-I/ARD/21.09.2018
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