Rohit Satish Aushal vs State Of Maharashtra Thr. The ...
2018 Latest Caselaw 1194 Bom

                                                                                                                     aba675.18.odt
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                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               NAGPUR BENCH, NAGPUR.

                           CRI.  APPLN. (ABA)   NO.   675  OF    2018
                                        Rohit Satish Aushal
                                               -Vs.-
                        State of Maha., thr.PSO, PS Kalamb, Dist. Yavatmal
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Office notes, Office Memoranda of
Coram, appearances, Court's orders                                          Court's or Judge's Orders.
or directions and Registrar's orders.
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                                        Mr.S.G.Lacharwar, counsel for the applicant.
                                        Mr.N.B.Jawade, APP for the non-applicant.



                                                    CORAM  : NITIN  W.  SAMBRE,  J.

DATE : 25.09.2018.

Heard the learned counsel for the applicant. Issue notice to the non-applicant, returnable on October 3, 2018.

The learned APP waives notice on behalf of the non-applicant.

JUDGE

KHUNTE